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Tripura High Court- Agartala 6 Feb 2024 Contempt Case (C) No. 128 Of 2023 (2024) 02 TP CK 0015
Bench: Single Bench

Judgement Snapshot

Case Number

Contempt Case (C) No. 128 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Koomar Chakraborty, Kohinoor N. Bhattacharyya

Judgement Text

Translate:

Arindam Lodh, J

Heard Mr. Koomar Chakraborty, learned counsel appearing for the petitioner. Also heard Mr. Kohinoor N. Bhattacharyya, learned counsel appearing for the respondent-contemnors.

At the request of learned counsel appearing for the parties, list the matter on 15.02.2024.

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0015
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Koomar Chakraborty, Kohinoor N. Bhattacharyya
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