Suman Majumder Vs Union Of India And 3 Ors.

Tripura High Court- Agartala 6 Feb 2024 Writ Petition (C) No. 710 Of 2023 (2024) 02 TP CK 0017
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 710 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

V. Poddar, B. Majumder

Judgement Text

Translate:

Arindam Lodh, J

Mr. B. Majumder, learned Dy. SGI appearing for the respondents-Union of India has sought for an adjournment for filing counter-affidavit.

Prayer stands allowed.

List the matter on 26.02.2024.

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0017
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: V. Poddar, B. Majumder
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