Jayanti Ghosh & Anr. Vs Swapan Malla & Ors.

Tripura High Court- Agartala 5 Feb 2024 Regular Second Appeal No. 24 Of 2023 (2024) 02 TP CK 0019
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 24 Of 2023

Hon'ble Bench

S.D Purkayastha, J

Advocates

P. Chakraborty, Somik Deb

Judgement Text

Translate:

S.D Purkayastha, J

Heard Mrs. P. Chakraborty, learned counsel appearing for the appellants as well as Mr. Somik Deb, learned senior counsel assisted by Mr. P. Chakraborty, learned counsel appearing for the respondents No.1 & 2.

Issue fresh notice upon the respondents No.3,4 & 5 at the instance of the appellants by registered post with A.D.

Steps within one week from today by the appellant.

List this matter on 06.03.2024.

Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 02 TP CK 0019
  • Coram: S.D Purkayastha, J
  • Bench: Single Bench
  • Advocates: P. Chakraborty, Somik Deb
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.