Shyama Kant Ram Vs Central Ground Water Board And Others

Central Administrative Tribunal - Allahabad Bench, Allahabad 5 Feb 2024 Original Application No. 57 Of 2019 (2024) 02 CAT CK 0003
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 57 Of 2019

Hon'ble Bench

B.K. Shrivastava, Member J

Advocates

Anant Vijay, Ashish Srivastava, R.K. Srivastava

Final Decision

Dismissed

Judgement Text

Translate:

B.K. Shrivastava, Member J

1. None for the applicant.

Shri R.K. Srivastava, counsel for the respondents is present.

2. The case is listed for final argument, but no one is present on behalf of the applicant even in revised call.

3. Therefore, in the absence of applicant, O.A. No. 57/2019 is dismissed in default.

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