Krishna Dixit (NVK WTR) Vs Union Of India And Ors.
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Civil Writ Petition No. 1113 Of 2019
Hon'ble Bench
V. Kameswar Rao, J; Saurabh Banerjee, J
Advocates
Ajit Kakkar, Ripu Daman Bhardwaj, Kushagra Kumar, Abhinav Bhardwaj
Final Decision
Dismissed
Acts Referred
- Constitution of India, 1950 - Article 226
- Indian Coast Guard Act, 1978 - Section 26, 33(c), 57, 119
Judgement Text
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