Nirmal Vs Gunwant Kaur Sethi

Delhi High Court 7 Feb 2024 RC.REV. No. 91 Of 2022 (2024) 02 DEL CK 0020
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

RC.REV. No. 91 Of 2022

Hon'ble Bench

Girish Kathpalia, J

Advocates

Sahil Chopra, Aadrisha Malhotra, Sakshi Nand, Anjali Sisodia, P.K. Rawal, Tarun Agarwal

Final Decision

Dismissed

Acts Referred
  • Delhi Rent Control Act, 1958 - Section 14A, 14B, 14D, 14(1)(e), 14(7), 25B, 25B(8)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 DEL CK 0020
  • Coram: Girish Kathpalia, J
  • Bench: Single Bench
  • Advocates: Sahil Chopra, Aadrisha Malhotra, Sakshi Nand, Anjali Sisodia, P.K. Rawal, Tarun Agarwal
  • Result: Dismissed
Referenced Acts & Sections
  • Delhi Rent Control Act, 1958 - Section 14A, 14B, 14D, 14(1)(e), 14(7), 25B, 25B(8)
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