Deepak Singh @ Kanda Vs State Of Punjab
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Miscellaneous Petition (M) No. 46310 Of 2023 (O&M)
Hon'ble Bench
Pankaj Jain, J
Advocates
K.S. Brar, Iqbal Singh Mann, Sukhmeet Singh
Final Decision
Allowed
Acts Referred
- Code Of Criminal Procedure, 1973 - Section 319, 439
- Indian Penal Code, 1860 - Section 148, 149, 307, 323, 324, 325, 326
Judgement Text
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