Schade Aided Girls High School Vs Praveen Prakash,I.A.S & Others

Andhra Pradesh High Court - Amaravati 8 Feb 2024 Contempt Case No. 3034 Of 2023 (2024) 02 AP CK 0001
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Case No. 3034 Of 2023

Hon'ble Bench

K. Suresh Reddy, J

Advocates

Vijay Mathukumilli, L V S Nagaraju

Final Decision

Disposed Of

Judgement Text

Translate:

K. Suresh Reddy, J

Today when the matter is taken up for hearing, learned counsel for the petitioner as well as the learned counsel for the respondents states that the orders of this Court have been complied with by the respondents during pendency of the present contempt case.

Recording the said submission, the contempt case is closed.

Miscellaneous petitions if any, pending in the present contempt case shall stand closed.

From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More