Lutheran Aided High School Vs Praveen Prakash,I.A.S & Others

Andhra Pradesh High Court - Amaravati 8 Feb 2024 Contempt Case No. 3049 Of 2023 (2024) 02 AP CK 0002
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Case No. 3049 Of 2023

Hon'ble Bench

K. Suresh Reddy, J

Advocates

Vijay Mathukumilli, L V S Nagaraju

Final Decision

Disposed Of

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 AP CK 0002
  • Coram: K. Suresh Reddy, J
  • Bench: Single Bench
  • Advocates: Vijay Mathukumilli, L V S Nagaraju
  • Result: Disposed Of
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