Panneer Vs State

Madras High Court 9 Feb 2024 Criminal Original Petition No. 2736 Of 2024 (2024) 02 MAD CK 0030
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 2736 Of 2024

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

G. Magesh Kumar, L.Baskaran

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 366(A), 376, 448, 506(ii)
  • Protection Of Children From Sexual Offences Act, 2012 - Section 5(l), 6

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 MAD CK 0030
  • Coram: C.V.Karthikeyan, J
  • Bench: Single Bench
  • Advocates: G. Magesh Kumar, L.Baskaran
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 366(A), 376, 448, 506(ii)
  • Protection Of Children From Sexual Offences Act, 2012 - Section 5(l), 6
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