Settu Vs State

Madras High Court 9 Feb 2024 Criminal Original Petition No. 2766 Of 2024 (2024) 02 MAD CK 0031
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 2766 Of 2024

Advocates

D.Anandan, L.Baskaran

Acts Referred
  • Tamil Nadu Prohibition Act, 1937 - Section 4(1)(a), 4(1A)(ii)
  • Indian Penal Code, 1860 - Section 229A

Judgement Text

Translate:
Uttarakhand HC
Kalpana & Another Vs State Of Uttarakhand & Others
7 Nov 2025
Uttarakhand HC
Anjali Masih & Another Vs State Of Uttarakhand & Others
7 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 MAD CK 0031
  • Bench: Single Bench
  • Advocates: D.Anandan, L.Baskaran
Referenced Acts & Sections
  • Tamil Nadu Prohibition Act, 1937 - Section 4(1)(a), 4(1A)(ii)
  • Indian Penal Code, 1860 - Section 229A
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