Narayan Chakraborty & Ors. Vs Fagun Bibi

Tripura High Court- Agartala 7 Feb 2024 Regular Second Appeal 32 Of 2023 (2024) 02 TP CK 0022
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal 32 Of 2023

Hon'ble Bench

S.D Purkayastha, J

Advocates

P. Shil

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0022
  • Coram: S.D Purkayastha, J
  • Bench: Single Bench
  • Advocates: P. Shil
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