Apan Jamatia Vs State Of Tripura And 4 Ors.

Tripura High Court- Agartala 7 Feb 2024 Writ Petition (C) No. 88 Of 2024 (2024) 02 TP CK 0023
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 88 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, P. Chakraborty, D. Sarma

Judgement Text

Translate:
Uttarakhand HC
Bhanu Prakash Verma Alias Kamal Vs State Of Uttarakhand And Another
14 Nov 2025
Uttarakhand HC
Mayank Garg And Anr Vs State Of Uttarakhand & Another
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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0023
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Somik Deb, P. Chakraborty, D. Sarma
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