Kuldeep Sharma Vs Union Of India & Ors.
              
              Bench: Division Bench
            
          
          
            
              
              Result Published
            
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Civil Writ Petition No. 2078 Of 2022
Hon'ble Bench
V. Kameswar Rao, J; Saurabh Banerjee, J
Advocates
Saahila Lamba, Ripu Daman Bhardwaj, Kushagra Kumar, Abhinav Bhardwaj
Final Decision
Disposed Of
Acts Referred
Constitution of India, 1950 — Article 226
Judgement Text
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