School Of Physical Education And Sports Development, OPJS University Vs National Council For Teacher Education & Anr.

Case No: Civil Writ Petition No. 962 Of 2024, Civil Miscellaneous Application No. 7696, 7739 Of 2024

Date of Decision: Feb. 8, 2024

Acts Referred: National Council for Teacher Education Act, 1993 — Section 14

Hon'ble Judges: C. Hari Shankar, J

Bench: Single Bench

Advocate: Sanjay Sharawat, Ashok Kumar, Rahul Madan

Final Decision: Allowed