Expeditors International Of Washington Inc Vs ACIT

Income Tax Appellate Tribunal (Delhi C Bench) 9 Feb 2024 Income Tax Appeal No. 2855/DEL/2023 (2024) 02 ITAT CK 0021
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2855/DEL/2023

Hon'ble Bench

N.K. Billaiya, (AM); Astha Chandra, J

Advocates

Deepak Chopra, Rohan Khare, Priyam Bhatnagar, Vizay B. Vasanta

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 9(1)(vi), 9(1)(vii), 40(a)(i), 143(3), 144C(13), 234A, 234B, 270A

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 ITAT CK 0021
  • Coram: N.K. Billaiya, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Deepak Chopra, Rohan Khare, Priyam Bhatnagar, Vizay B. Vasanta
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 9(1)(vi), 9(1)(vii), 40(a)(i), 143(3), 144C(13), 234A, 234B, 270A
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