ACIT Int. Taxation Vs Mcdermott International Management

Income Tax Appellate Tribunal (Delhi D Bench) 9 Feb 2024 Income Tax Appeal No. 2373, 2374/DEL/2023 (2024) 02 ITAT CK 0022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2373, 2374/DEL/2023

Hon'ble Bench

DR. B.R.R. Kumar, (AM); Astha Chandra, J

Advocates

Amit Arora, Vishal Misra, Vizay B. Vasanta

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 30, 44B, 44BB, 44BB(1), 44BB(2), 44BB(2)(a), 44BB(2)(b), 80HHC, 80HHC(3), 143(3), 144C(3), 194I, 194J

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 ITAT CK 0022
  • Coram: DR. B.R.R. Kumar, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Amit Arora, Vishal Misra, Vizay B. Vasanta
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 30, 44B, 44BB, 44BB(1), 44BB(2), 44BB(2)(a), 44BB(2)(b), 80HHC, 80HHC(3), 143(3), 144C(3), 194I, 194J
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