In Re: (Sou Motu): Illegal Mining Of Coal In The State Of Meghalaya Vs

Meghalaya High Court At Shillong 9 Feb 2024 Public Interest Litigation No. 2 Of 2022 (2024) 02 MEG CK 0024
Bench: Division Bench

Judgement Snapshot

Case Number

Public Interest Litigation No. 2 Of 2022

Hon'ble Bench

H.S. Thangkhiew, J; W. Diengdoh, J

Advocates

A. Kumar, R. Colney, Dr. N. Mozika, S. Rumthao, M.Z. Ahmed, B. Dutta, A.M. Dutta

Judgement Text

Translate:
Uttarakhand HC
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Case Metadata
  • Ck Citation: (2024) 02 MEG CK 0024
  • Coram: H.S. Thangkhiew, J; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: A. Kumar, R. Colney, Dr. N. Mozika, S. Rumthao, M.Z. Ahmed, B. Dutta, A.M. Dutta
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