Champer M. Sangm Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 9 Feb 2024 Public Interest Litigation No. 8 Of 2022 (2024) 02 MEG CK 0025
Bench: Division Bench

Judgement Snapshot

Case Number

Public Interest Litigation No. 8 Of 2022

Hon'ble Bench

H.S. Thangkhiew, J; W. Diengdoh, J

Advocates

N. Rajee, S. Dey, A. Kumar, R. Colney, D. Nath

Judgement Text

Translate:
Meghalaya HC
Union Of India & Ors Vs Veena Dhoundiyal
28 Nov 2025
Orissa HC
M/S. Omm Shree Transport Vs Indian Oil Corporation Ltd. And Others
28 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 MEG CK 0025
  • Coram: H.S. Thangkhiew, J; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: N. Rajee, S. Dey, A. Kumar, R. Colney, D. Nath
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