Gresildha A.Sangma Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 9 Feb 2024 Writ Petition (C). No. 17 Of 2024 (2024) 02 MEG CK 0029
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C). No. 17 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

P.T. Sangma, R. Gurung, J. Thabah

Final Decision

Disposed Of

Judgement Text

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