Shuva Sarkar Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 9 Feb 2024 Writ Petition (C). No. 310 Of 2023 (2024) 02 MEG CK 0030
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C). No. 310 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

A.H. Hazarika, E. Pajuh, K.P. Bhattacharjee, R. Colney

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Citation: (2024) 02 MEG CK 0030
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: A.H. Hazarika, E. Pajuh, K.P. Bhattacharjee, R. Colney
  • Result: Disposed Of
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