Khasi Hills Autonomous District Council & 3 Ors. Vs Dominic Warjri & Ors.

Meghalaya High Court At Shillong 9 Feb 2024 Miscellaneous Case [Writ Petition (C)]. No. 19 Of 2024 In Writ Petition (C). No. 427 Of 2023 (2024) 02 MEG CK 0031
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case [Writ Petition (C)]. No. 19 Of 2024 In Writ Petition (C). No. 427 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

V.G.K. Kynta, H. Wanshong, S. Chanda, K. Paul, N.D. Chullai, E.R. Chyne

Judgement Text

Translate:

H.S. Thangkhiew, J

This misc. application has been filed for assailing the maintainability of the connected writ petition.

Mr. S.Chanda, learned counsel for the respondent No. 1 prays for and is allowed two weeks’ time to file reply.

List this matter on 27-02-2024 along with the main case for admission hearing.

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Case Metadata
  • Ck Citation: (2024) 02 MEG CK 0031
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: V.G.K. Kynta, H. Wanshong, S. Chanda, K. Paul, N.D. Chullai, E.R. Chyne
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