Ranju Kumari & Anr Vs Value Infracon India Private Limited & Ors

National Company Law Appellate Tribunal New Delhi 9 Feb 2024 Company Appeal (AT) (Insolvency) No. 832 Of 2022 (2024) 02 NCLAT CK 0027
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 832 Of 2022

Hon'ble Bench

Ashok Bhushan,Chairperson; Barun Mitra, Member (T)

Advocates

Divyanshu Rai, Vishal Sharma, Taruna, Dacchita Shahi, Neeraj Kr. Gupta, Kunal Godhwani

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 NCLAT CK 0027
  • Coram: Ashok Bhushan,Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Divyanshu Rai, Vishal Sharma, Taruna, Dacchita Shahi, Neeraj Kr. Gupta, Kunal Godhwani
  • Result: Dismissed
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