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National Green Tribunal Principal Bench, New Delhi 9 Feb 2024 Original Application No. 130 Of 2024 (2024) 02 NGT CK 0001
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 130 Of 2024

Hon'ble Bench

Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 NGT CK 0001
  • Coram: Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM
  • Bench: Division Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 15
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