News item titled "Illegal sand mining continues unabated on Goan riverbeds" appearing in O Herald dated 30.12.2023 Vs

National Green Tribunal Principal Bench, New Delhi 7 Feb 2024 Original Application No. 113 Of 2024 (2024) 02 NGT CK 0002
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 113 Of 2024

Hon'ble Bench

Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

Translate:
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
Orissa HC
Santosh Panda Vs State Of Orissa & Another
10 Dec 2025
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Case Metadata
  • Ck Citation: (2024) 02 NGT CK 0002
  • Coram: Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM
  • Bench: Division Bench
  • Result: Disposed Of
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