Anil Kumar Vs State of Haryana & Ors

National Green Tribunal Principal Bench, New Delhi 6 Feb 2024 Original Application No. 669 Of 2023 (2024) 02 NGT CK 0007
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 669 Of 2023

Hon'ble Bench

Arun Kumar Tyagi, JM; Dr. Afroz Ahmad, EM

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 NGT CK 0007
  • Coram: Arun Kumar Tyagi, JM; Dr. Afroz Ahmad, EM
  • Bench: Division Bench
  • Result: Dismissed
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