Shngain Lamare Vs State Of Meghalaya

Meghalaya High Court At Shillong 12 Feb 2024 Criminal Revision Petition No. 15 Of 2023 (2024) 02 MEG CK 0032
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Revision Petition No. 15 Of 2023

Hon'ble Bench

B. Bhattacharjee, J

Advocates

B. Snaitang, K.P. Bhattacharjee

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 MEG CK 0032
  • Coram: B. Bhattacharjee, J
  • Bench: Single Bench
  • Advocates: B. Snaitang, K.P. Bhattacharjee
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