Snehashish Roy Vs Saradindu Choudhury And Ors.

Tripura High Court- Agartala 9 Feb 2024 Contempt Case (C) No. 106 Of 2023
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Case (C) No. 106 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, P. Chakraborty

Final Decision

Disposed Of

Judgement Text

Translate:
Supreme Court
M/s Tarachand Logistic Solutions Limited Vs State Of Andhra Pradesh & Ors
29 Aug 2025
Supreme Court
State Of Punjab And Others Vs Ex. C. Satpal Singh
29 Aug 2025
From The Blog
Supreme Court: 8-Year Service Termination Cannot Be Justified
Oct
23
2025

Story

Supreme Court: 8-Year Service Termination Cannot Be Justified
Read More
Supreme Court Asks Centre to Respond on Online Gambling Ban
Oct
23
2025

Story

Supreme Court Asks Centre to Respond on Online Gambling Ban
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Somik Deb, P. Chakraborty
  • Result: Disposed Of
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.