Babul Kalam Vs State Of Tripura

Tripura High Court- Agartala 8 Feb 2024 Anticipatory Bail No. 7 Of 2024 (2024) 02 TP CK 0031
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Anticipatory Bail No. 7 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

V. Poddar, Raju Datta

Final Decision

Allowed

Judgement Text

Translate:
Uttarakhand HC
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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0031
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: V. Poddar, Raju Datta
  • Result: Allowed
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