Laxmi Aggarwal Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 12 Feb 2024 Income Tax Appeal No. 3341/DEL/2023 (2024) 02 ITAT CK 0031
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3341/DEL/2023

Hon'ble Bench

Shamim Yahya, (AM)

Advocates

Vijay Singhal, Om Prakash

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 69A, 115BBE

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 ITAT CK 0031
  • Coram: Shamim Yahya, (AM)
  • Bench: Single Bench
  • Advocates: Vijay Singhal, Om Prakash
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 69A, 115BBE
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