V.Allimuthu Vs State

Madras High Court 12 Feb 2024 Criminal Original Petition No. 1528 Of 2024 (2024) 02 MAD CK 0055
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 1528 Of 2024

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

L.Rajendran, L.Baskaran

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 302
  • Arms Act, 1959 - Section 7(a), 25(1)(A), 27(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 MAD CK 0055
  • Coram: C.V.Karthikeyan, J
  • Bench: Single Bench
  • Advocates: L.Rajendran, L.Baskaran
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 302
  • Arms Act, 1959 - Section 7(a), 25(1)(A), 27(3)
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