Murugan Vs Inspector Of Police

Case No: Criminal Original Petition No. 1571 Of 2024

Date of Decision: Feb. 12, 2024

Acts Referred: Indian Penal Code, 1860 — Section 34, 109, 120B, 147, 148, 201, 229A, 302, 307, 326, 449, 452

Hon'ble Judges: C.V.Karthikeyan, J

Bench: Single Bench

Advocate: G. Yuvaraj, L.Baskaran