V.Pandivel Vs Inspector Of Police

Madras High Court (Madurai Bench) 12 Feb 2024 Criminal Original Petition (MD) No. 1143 Of 2024
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 1143 Of 2024

Hon'ble Bench

M.Dhandapani, J

Advocates

J.Sankara Pandian, S.Manikandan

Acts Referred

Indian Penal Code, 1860 — Section 147, 148, 229A, 342

Judgement Text

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Case Metadata
  • Coram: M.Dhandapani, J
  • Bench: Single Bench
  • Advocates: J.Sankara Pandian, S.Manikandan
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 147, 148, 229A, 342

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