Sakthi @ Dhinakaran Vs State

Madras High Court (Madurai Bench) 12 Feb 2024 Criminal Original Petition (MD) No. 1239 Of 2024 (2024) 02 MAD CK 0061
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 1239 Of 2024

Hon'ble Bench

M.Dhandapani, J

Advocates

S.Sathya Chithambaram, S.Manikandan

Acts Referred
  • Indian Penal Code, 1860 - Section 147, 148, 229A, 294(b), 302, 307, 342

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 MAD CK 0061
  • Coram: M.Dhandapani, J
  • Bench: Single Bench
  • Advocates: S.Sathya Chithambaram, S.Manikandan
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 147, 148, 229A, 294(b), 302, 307, 342
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