Jinatun Nesha Vs State Of Manipur; & 2 Ors.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 54 Of 2020 (2024) 02 MAN CK 0025
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 54 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Juno Rahman, L. Monomala, Th. Vashum

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0025
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Juno Rahman, L. Monomala, Th. Vashum
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