Rimanang Kahmei Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 79 Of 2020 (2024) 02 MAN CK 0026
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 79 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Md. Sahudur Rahman, S. Nepolean

Judgement Text

Translate:
Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
14 Nov 2025
Orissa HC
Subash Chandra Jena Vs State Of Orissa And Another
14 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0026
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Md. Sahudur Rahman, S. Nepolean
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