Md. Samoruddin; & 15 Ors Vs State Of Manipur; & Anr.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 109 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 66 Of 2024 (2024) 02 MAN CK 0027
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 109 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 66 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

S. Inaocha, Niranjan Sanasam

Judgement Text

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