Lamphel Areas Unemployed Youth Organisation Vs State Of Manipur; & Ors.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 110 Of 2024 (2024) 02 MAN CK 0028
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 110 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Kh. Nirmala, O. Ratankumar

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Heard Ms. Kh. Nirmala, learned counsel appearing for the petitioner.

Issue notice, returnable within 4 (four) weeks.

Mr. O. Ratankumar, learned Depyuty GA entered appearance and accepts notice on behalf of all the respondents, hence, no formal notice is called for.

List this case again on 04.03.2024 along with WP (C) No. 1051 of 2019

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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0028
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Kh. Nirmala, O. Ratankumar
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