Ningthoujam Dishanta Singh & Ors. Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 859 Of 2023 (2024) 02 MAN CK 0029
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 859 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Sh. Athoi Singh, L. Monomala

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0029
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Sh. Athoi Singh, L. Monomala
  • Result: Disposed Of
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