Sujata Paul & Anr. Vs I.T.O. W-2 & Ors.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 626 Of 2007, Miscellaneous Case (Writ Petition (C)) No. 281 Of 2007 (2024) 02 MAN CK 0032
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 626 Of 2007, Miscellaneous Case (Writ Petition (C)) No. 281 Of 2007

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Brizet, H.S. Paonam, Sanjay Sharma

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0032
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Brizet, H.S. Paonam, Sanjay Sharma
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