Lugai Panmei Vs Union Of India & Ors.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 881 Of 2023, Miscellaneous Case (Writ Petition (C)) No. 442 Of 2023 (2024) 02 MAN CK 0033
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 881 Of 2023, Miscellaneous Case (Writ Petition (C)) No. 442 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

N. Ibotombi, S. Samarjit

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. N. Ibotombi, learned senior counsel appearing for the petitioner seeks 10 (ten) days’ time as a last chance for filing rejoinder affidavit.

Mr. S. Samarjit, learned DSGI appearing for the respondents has no objection.

As prayed for, list these cases again on 26.02.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0033
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: N. Ibotombi, S. Samarjit
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