GMSRA Infracon Pvt. Ltd Vs Shreebhav Polyweaves Pvt. Ltd. & Ors

National Company Law Appellate Tribunal New Delhi 12 Feb 2024 Company Appeal (AT) (Ins.) No.1609 Of 2023 & I.A. No. 5814 Of 2023 (2024) 02 NCLAT CK 0031
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins.) No.1609 Of 2023 & I.A. No. 5814 Of 2023

Hon'ble Bench

Ashok Bhushan,Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Anup Kumar, Sumit Kansal

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 79(2)

Judgement Text

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Case Metadata
  • Citation: (2024) 02 NCLAT CK 0031
  • Coram: Ashok Bhushan,Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Anup Kumar, Sumit Kansal
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 79(2)
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