S Vs Union Of India & Ors.
Case No: Civil Writ Petition No. 1444 Of 2024, Civil Miscellaneous Application No. 5984 Of 2024
Date of Decision: Feb. 5, 2024
Acts Referred: Medical Termination of Pregnancy Rules, 2003 — Section 3B#Medical Termination of Pregnancy Act, 1971 — Section 3, 3(1), 3(2)(a)(i), 3(2)(b), 3(2)(b)(i), 3(3), 5
Hon'ble Judges: Subramonium Prasad, J
Bench: Single Bench
Advocate: Dr. Amit Mishra, Nidhi Raman, Priya Mishra, Sachin Dubey, Mehak Nakra, Abhishek Khari, Disha Chaudhory
Final Decision: Dismissed