Kumari Nisha Vs State Of U.P. And 3 Others

Allahabad High Court 8 Feb 2024 Writ - A No. - 16068 Of 2023 (2024) 02 AHC CK 0021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - A No. - 16068 Of 2023

Hon'ble Bench

Manjive Shukla, J

Advocates

Amit Kumar Singh, Ashish Kumar (Nagvanshi)

Final Decision

Allowed

Acts Referred
  • U.P. Recruitment of Dependants of Government Servant Dying in Harness Rules, 1974 - Rule 5(1)

Judgement Text

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