Ashok Sharma Vs State Of U.P. And Another

Allahabad High Court 7 Feb 2024 Application U/S 482 No. - 9430, 12562, 18652 Of 2016
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Application U/S 482 No. - 9430, 12562, 18652 Of 2016

Hon'ble Bench

Prashant Kumar, J

Advocates

Amit Daga, Ashish Kumar Singh, Dinkar Lal, Dipendra Kumar, Pradeep Kumar Rai, Satendra Kumar, Suyash Agarwal

Acts Referred

Code Of Criminal Procedure, 1973 — Section 200, 482#Negotiable Instruments Act, 1881 — Section 138, 141, 142#Companies Act, 1956 — Section 168, 168(1), 168(2)

Judgement Text

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Case Metadata
  • Coram: Prashant Kumar, J
  • Bench: Single Bench
  • Advocates: Amit Daga, Ashish Kumar Singh, Dinkar Lal, Dipendra Kumar, Pradeep Kumar Rai, Satendra Kumar, Suyash Agarwal
Referenced Acts & Sections

Code Of Criminal Procedure, 1973 — Section 200, 482#Negotiable Instruments Act, 1881 — Section 138, 141, 142#Companies Act, 1956 — Section 168, 168(1), 168(2)