Shiv Kumar Mishra Vs Tata AIG General Insurance Company Ltd

National Consumer Disputes Redressal Commission 9 Feb 2024 Revision Petition No. 444 Of 2020 (2024) 02 NCDRC CK 0007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 444 Of 2020

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Umesh Dubey, Anupam Dwivedi, Manoj Kumar

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 NCDRC CK 0007
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member
  • Bench: Single Bench
  • Advocates: Umesh Dubey, Anupam Dwivedi, Manoj Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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