C.M.O.H., M.R. Bangur Hospital & Anr Vs Tanmoy Majhi

National Consumer Disputes Redressal Commission 9 Feb 2024 Revision Petition No. 3585 Of 2017 (2024) 02 NCDRC CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3585 Of 2017

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Raja Chatterjee, Anupama Gupta, Tapas Kumar Maity

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 12, 21(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 NCDRC CK 0008
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member
  • Bench: Single Bench
  • Advocates: Raja Chatterjee, Anupama Gupta, Tapas Kumar Maity
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 12, 21(b)
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