Superintendent Of Post Offices & Anr Vs Pramil Kumar Panda

National Consumer Disputes Redressal Commission 9 Feb 2024 Revision Petition No. 355 Of 2019 (2024) 02 NCDRC CK 0009
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 355 Of 2019

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Gigi C. George, Vedant Kumar Mund

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)

Judgement Text

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