Dilip Dev Vs State of Madhya Pradesh

National Green Tribunal Principal Bench, New Delhi 12 Feb 2024 Original Application No. 04 Of 2024 (2024) 02 NGT CK 0019
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 04 Of 2024

Hon'ble Bench

Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 NGT CK 0019
  • Coram: Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM
  • Bench: Division Bench
  • Result: Disposed Of
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