Anuraj R Vs State of Kerala & Ors

National Green Tribunal Principal Bench, New Delhi 12 Feb 2024 Original Application No. 02 Of 2024
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 02 Of 2024

Hon'ble Bench

Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

Translate:
Supreme Court
M/s Tarachand Logistic Solutions Limited Vs State Of Andhra Pradesh & Ors
29 Aug 2025
Supreme Court
State Of Punjab And Others Vs Ex. C. Satpal Singh
29 Aug 2025
From The Blog
Bandhua Mukti Morcha vs Union of India (1983)
Oct
17
2025

Landmark Judgements

Bandhua Mukti Morcha vs Union of India (1983)
Read More
A.R. Antulay vs R.S. Nayak and Another (1988)
Oct
17
2025

Landmark Judgements

A.R. Antulay vs R.S. Nayak and Another (1988)
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Coram: Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM
  • Bench: Division Bench
  • Result: Disposed Of
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.